Himachal Pradesh High Court
CRMPM/146/2020 on 20 February, 2020
Author: Anoop Chitkara
Bench: Anoop Chitkara
Cr.MP(M) No. 146 of 2020 .
20.02.2020 Present: Mr. N.S. Chandel, Senior Advocate, with Mr. Ajit Sharma, Advocate, for the petitioners. Ms. Rita Goswami, Mr. Vinod Thakur and Mr. Nand Lal Thakur, Additional Advocates General with Mr. Yudhvir Singh Thakur, Deputy Advocate General, for the respondent/State.
Mr. Arnav Sood, Advocate, for the complainant.
ASI Inder Dev, PS, Patli Kuhal, District Kullu r present in person alongwith record.
Status report filed and is taken on record. Mr. Arnav Sood, Advocate, put in appearance on behalf of the complainant and requested that this matter be taken up on 28 th February, 2020, therefore, list on 28.02.2020, before appropriate Bench having Roster and as per orders and pleasure of Hon'ble the Chief Justice.
Learned Additional Advocate General states on instructions received from the Investigating Officer that petitioners had joined investigation.
Accordingly, Interim order dated 20.01.2020 to continue.
(Anoop Chitkara) 20 th February, 2020 Vacation Judge Atal/Himalvi ::: Downloaded on - 20/02/2020 20:24:14 :::HCHP