Madhya Pradesh High Court
Arjun Meena vs The State Of Madhya Pradesh on 23 July, 2021
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 MCRC-34088-2021 The High Court Of Madhya Pradesh MCRC-34088-2021 (ARJUN MEENA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 23-07-2021 Heard through Video Conferencing. Shri Ashok Kumar Chourasiya, learned counsel for the applicant. Shri Sachindra Raghuvanshi, learned Panel Lawyer for the State. List alongwith M.Cr.C.No.34439/2021 after one week.
(RAJENDRA KUMAR (VERMA)) JUDGE sj Signature Not Verified SAN Digitally signed by SUSHEEL KUMAR JHARIYA Date: 2021.07.24 14:54:55 IST