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Madhya Pradesh High Court

Arjun Meena vs The State Of Madhya Pradesh on 23 July, 2021

Author: Rajendra Kumar Verma

Bench: Rajendra Kumar Verma

1 MCRC-34088-2021 The High Court Of Madhya Pradesh MCRC-34088-2021 (ARJUN MEENA Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 23-07-2021 Heard through Video Conferencing. Shri Ashok Kumar Chourasiya, learned counsel for the applicant. Shri Sachindra Raghuvanshi, learned Panel Lawyer for the State. List alongwith M.Cr.C.No.34439/2021 after one week.

(RAJENDRA KUMAR (VERMA)) JUDGE sj Signature Not Verified SAN Digitally signed by SUSHEEL KUMAR JHARIYA Date: 2021.07.24 14:54:55 IST