Karnataka High Court
M/S. Valmark Developers Private ... vs Sri. M Maheshwar Rao Ias on 19 January, 2026
-1-
NC: 2026:KHC:2605-DB
CCC No. 1196 of 2025
HC-KAR
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 19TH DAY OF JANUARY, 2026
PRESENT
THE HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
AND
THE HON'BLE MR. JUSTICE C.M. POONACHA
CIVIL CONTEMPT PETITION NO. 1196 OF 2025
BETWEEN:
M/S. VALMARK DEVELOPERS PRIVATE LIMITED,
HAVING ITS REGISTERED OFFICE AT THE
RESIDENCY, 19TH FLOOR, NO.133/1, RESIDENCY
ROAD, BANGALORE - 560 025 REPRESENTED BY ITS
MANAGING DIRECTOR SRI. RATAN LATH
...COMPLAINANT
(BY SRI. T.P. VIVEKANANDA, ADVOCATE)
AND:
1. SRI. M. MAHESHWAR RAO, IAS
Digitally signed
by CHIEF COMMISSIONER
PRABHAKAR
SWETHA BRUHATH BANGALORE MAHANAGARA PALIKE,
KRISHNAN
N.R.SQUARE, BANGALORE - 560 002.
Location: High
Court of
Karnataka
2. SMT. SAVITHRI PATIL,
THE JOINT DIRECTOR,
TOWN PLANNING (SOUTH),
BRUHAT BANGALORE
MAHANAGARA PALIKE,
N.R. SQUARE, BANGALORE - 560 002.
...ACCUSED
-2-
NC: 2026:KHC:2605-DB
CCC No. 1196 of 2025
HC-KAR
3. STATE OF KARNATAKA,
REPRESENTED BY ITS SECRETARY
URBAN DEVELOPMENT DEPARTMENT,
4TH FLOOR, VIKASA SOUDHA,
DR.AMBEDKAR VEEDHI,
BANGALORE - 560 001.
...PRO FORMA RESPONDENT
(BY SRI. MONESH KUMAR K.B, ADVOCATE FOR A1 AND A2;
SRI. S.H. RAGHAVENDRA, AGA FOR R3)
THIS CCC IS FILED UNDER SECTIONS 11 AND 12 OF
THE CONTEMPT OF COURTS ACT, 1971 R/W ARTICLE 215 OF
THE CONSTITUTION OF INDIA, PRAYING TO TAKE
COGNIZANCE OF THE WILLFUL DISOBEDIENCE OF THE ORDER
DATED 12.08.2025 IN WP NO.14087/2025 PASSED BY THE
LEARNED SINGLE JUDGE AND PUNISH THE ACCUSED NO.1
AND 2.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
ORDER WAS MADE THEREIN AS UNDER:
CORAM: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE
and
HON'BLE MR. JUSTICE C.M. POONACHA
ORAL ORDER
(PER: HON'BLE MR. VIBHU BAKHRU, CHIEF JUSTICE)
1. Learned counsel for the complainant seeks to withdraw the present complaint.
-3-NC: 2026:KHC:2605-DB CCC No. 1196 of 2025 HC-KAR
2. The petition is, accordingly, dismissed as withdrawn.
3. Pending applications, if any, stand disposed of.
Sd/-
(VIBHU BAKHRU) CHIEF JUSTICE Sd/-
(C.M. POONACHA) JUDGE YKL List No.: 2 Sl No.: 0