Rajasthan High Court - Jaipur
Ashok Kumar Meena &Ors vs State Of Raj & Ors on 5 May, 2010
Author: Mohammad Rafiq
Bench: Mohammad Rafiq
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR. O R D E R S.B. CIVIL WRIT PETITION NO.150/2010. Ashok Kumar Meena & Ors. Versus State of Rajasthan & Ors. Date of Order:- May 5, 2010. HON'BLE MR.JUSTICE MOHAMMAD RAFIQ Shri Vinod Goyal for the petitioners. ***** BY THE COURT:-
Learned counsel for petitioners wants to withdraw the writ petition as the same has become infructuous. Writ petition is accordingly dismissed as withdrawn.
(MOHAMMAD RAFIQ), J.
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