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Allahabad High Court

Ashok Kumar Shukla S/O Sangam Lal Shukla vs Union Of India Social Justice & ... on 4 February, 2010

Bench: Pradeep Kant, Ritu Raj Awasthi

Court No. - 1

Case :- MISC. BENCH No. - 900 of 2010

Petitioner :- Ashok Kumar Shukla S/O Sangam Lal Shukla
Respondent :- Union Of India Social Justice & Empowerment & Ors.
Petitioner Counsel :- Sandeep Dixit
Respondent Counsel :- C.S.C.,A.S.G.

Hon'ble Pradeep Kant,J.

Hon'ble Ritu Raj Awasthi,J.

List on 8.2.2010 as fresh to enable the learned State Counsel to seek instructions in the matter and to indicate as to under what authority, the Lok Ayukta has issued direction for lodging first information report against non- Government Organization.

Order Date :- 4.2.2010 vks