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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(e) in Kerala Restriction on Cutting and Destruction of Valuable Trees Rules, 1974

(e)a certificate to the effect that all trees included in the list have been serially numbered by chisel in a conspicuous manner at the base of the tree and at breast height;