Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(4) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995.

(4)The Managing Director shall be the executive head of the Corporation and all other officers and employees of the Corporation shall be subordinate to him.