Telangana High Court
Pesa Grama Sabha Matwada Village Gudur ... vs The State Of Telangana on 7 January, 2025
HONOURABLE SRI JUSTICE N.V.SHRAVAN KUMAR
WRIT PETITION No.11425 of 2021
ORDER:
Today when the matter has been taken up for hearing, learned counsel for the petitioners seeks permission of this Court to withdraw the writ petition.
2. In view of the same, permission is accorded to withdraw the writ petition.
3. Accordingly, the writ petition is dismissed as withdrawn. Miscellaneous petitions, if any, pending in this writ petition shall stand closed. No costs.
____________________________ N.V.SHRAVAN KUMAR,J 07.01.2025 SU