Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(ii) in Rajasthan Land Revenue (Land Records) Rules, 1957

(ii)In case no change has occurred during Kharif, the Patwari shall writ down at the top in this column the words "Kharif Badstoor" and if there is no change in Rabi. the words "Rabi Badstoor" in the column as for Rabi. Entries for Zaid Rabi shall be made in red. Besides writing Badstoor in case of no change, the Patwari shall also mark a cross in the columns concerned.