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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

State of Tripura - Subsection

Section 62(1)(i) in The Tripura Co-operative Societies Rules, 1976

(i)The election of President, Vice-President, Treasurer or any officer of the society shall be elected from the members of the committee by secret ballot in the manner specified hereunder.