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Patna High Court - Orders

The Speaker,Bihar Legislative vs Sanjeev Kumar-Ii & Ors on 4 August, 2011

Author: T. Meena Kumari

Bench: T. Meena Kumari

IN THE HIGH COURT OF JUDICATURE AT PATNA
       Letters Patent Appeal No.322 of 2008
                            In
  (CIVIL WRIT JURISDICTION CASE 9732/2007)
           The Speaker,Bihar Legislative
                         Versus
            Sanjay Kumar Singh & Ors
            ----------------------------------
                          with
       Letters Patent Appeal No.326 of 2008
                            IN
  (CIVIL WRIT JURISDICTION CASE 9731/2007)
           The Speaker,Bihar Legislative
                         Versus
                Dilip Kumar & Ors
            ----------------------------------
                          with
       Letters Patent Appeal No.318 of 2008
                            IN
  (CIVIL WRIT JURISDICTION CASE 9980/2007)
           The Speaker,Bihar Legislative
                         Versus
             Sanjeev Kumar-Ii & Ors
            ----------------------------------
                          with
       Letters Patent Appeal No.319 of 2008
                            IN
  (CIVIL WRIT JURISDICTION CASE 9730/2007)
           The Speaker,Bihar Legislative
                         Versus
           Prakash Kumar Singh & Ors
            ----------------------------------
                          with
       Letters Patent Appeal No.320 of 2008
                            IN
  (CIVIL WRIT JURISDICTION CASE 1230/2008)
           The Speaker,Bihar Legislative
                         Versus
               Sushil Thakur & Ors
            ----------------------------------
                          with
       Letters Patent Appeal No.323 of 2008
                            IN
  (CIVIL WRIT JURISDICTION CASE 9750/2007)
           The Speaker,Bihar Legislative
                         Versus
                Ajay Paswan & Ors
            ----------------------------------
                          with
       Letters Patent Appeal No.325 of 2008
                                     2




                                              IN
                     (CIVIL WRIT JURISDICTION CASE 1285/2008)
                             The Speaker,Bihar Legislative
                                           Versus
                             Lalit Narayan Paswan & Ors
                              ----------------------------------

17.   04.08.2011

As prayed for by the learned counsel for the appellants, post this matter on 17.08.2011 under the same caption retaining its position.

(T. Meena Kumari, J.) (Vikash Jain, J.) P.K.