Patna High Court - Orders
The Speaker,Bihar Legislative vs Sanjeev Kumar-Ii & Ors on 4 August, 2011
Author: T. Meena Kumari
Bench: T. Meena Kumari
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.322 of 2008
In
(CIVIL WRIT JURISDICTION CASE 9732/2007)
The Speaker,Bihar Legislative
Versus
Sanjay Kumar Singh & Ors
----------------------------------
with
Letters Patent Appeal No.326 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 9731/2007)
The Speaker,Bihar Legislative
Versus
Dilip Kumar & Ors
----------------------------------
with
Letters Patent Appeal No.318 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 9980/2007)
The Speaker,Bihar Legislative
Versus
Sanjeev Kumar-Ii & Ors
----------------------------------
with
Letters Patent Appeal No.319 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 9730/2007)
The Speaker,Bihar Legislative
Versus
Prakash Kumar Singh & Ors
----------------------------------
with
Letters Patent Appeal No.320 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 1230/2008)
The Speaker,Bihar Legislative
Versus
Sushil Thakur & Ors
----------------------------------
with
Letters Patent Appeal No.323 of 2008
IN
(CIVIL WRIT JURISDICTION CASE 9750/2007)
The Speaker,Bihar Legislative
Versus
Ajay Paswan & Ors
----------------------------------
with
Letters Patent Appeal No.325 of 2008
2
IN
(CIVIL WRIT JURISDICTION CASE 1285/2008)
The Speaker,Bihar Legislative
Versus
Lalit Narayan Paswan & Ors
----------------------------------
17. 04.08.2011As prayed for by the learned counsel for the appellants, post this matter on 17.08.2011 under the same caption retaining its position.
(T. Meena Kumari, J.) (Vikash Jain, J.) P.K.