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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2)(viii) in The Punjab Village Common Lands (Regulation) Rules, 1964

(viii)[industrial, commercial, educational or professional]; [Substituted 'Dyeing and tanning of skins and hides' by Notification No. G.S.R.7/P.A.18/1961/S.15/Amd.(19)/2008, dated 16.1.2008 (w.e.f 3.2.1964).]