Bombay High Court
Union Bank Of India vs Ntt Data Payment Services India Limited ... on 8 January, 2026
Before : Anil H. Laddhad, Prothonotary & Senior Master Date : 08th January, 2026 FOR DIRECTION TO VERIFY THE STATUS :
56 COMS/21/2025 ) None present.
) ) Ms. Devanshi Sanghvi i/b. Samvad Partners, ) Advocate for defendant. ) ) P.C.: It appears that till date the plaintiff has not ) lodged Writ of Summons. Hence, matter is on ) the stage of lodging of Writ of Summons.
Date : 08.01.2026 Prothonotary and Senior Master
Digitally
signed by
RAJEEV
RAJEEV VIJAY
VIJAY ACHARYA
ACHARYA Date:
2026.01.09
11:12:30
+0530
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