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Supreme Court - Daily Orders

Sanjay Kumar Jain vs The State Of Karnataka on 8 March, 2021

Author: B.R. Gavai

Bench: B.R. Gavai

     ITEM NO.28                    Court 15 (Video Conferencing)                   SECTION II-C

                                   S U P R E M E C O U R T O F            I N D I A
                                           RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CRIMINAL) Diary No.10457/2020

     SANJAY KUMAR JAIN                                                           Petitioner(s)

                                                       VERSUS

     THE STATE OF KARNATAKA                                                      Respondent(s)

     (IA No. 31028/2021 - EXTENSION OF TIME FOR SURRENDERING)

     Date : 08-03-2021 These matters were called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE B.R. GAVAI
                              [IN CHAMBERS]

     For Petitioner(s)                    Mr. Anirudh Sanganeria, AOR
                                          Mr. Sharanagouda Patil, Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

I.A.No.31028/2021 for extension of time for surrendering is moved on the ground that the applicant’s daughter is getting married on 26th April, 2021.

Taking into consideration the peculiar facts and circumstances of the case, the application is allowed, the time to surrender is extended till 10th May, 2021.

In case the petitioner does not surrender by that date, necessary steps will be taken by the Respondent-State for bringing back the petitioner to suffer remainder of the sentence.

                         (RASHMI DHYANI)                                     (PRADEEP KUMAR)
Signature Not Verified
                         COURT MASTER (SH)                                   BRANCH OFFICER
Digitally signed by
RASHI GUPTA
Date: 2021.03.10
17:13:10 IST
Reason: