Section 57(1)(d) in Uttar Pradesh Chit Funds Act, 1975

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State of Uttar Pradesh - Subsection

Section 57(1)(d) in Uttar Pradesh Chit Funds Act, 1975

(d)refusing to release the property charged by -way of security or to order the release of the cash security or the Government securities under sub-section (4) or sub-section (5) of section 14 ; or

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State of Uttar Pradesh - Subsection

Section 57(1)(d) in Uttar Pradesh Chit Funds Act, 1975