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[Cites 0, Cited by 0] [Section 70(1A)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(1A)(e) in The West Bengal Factories Rules, 1958

(e)the interest on the advance paid for running the canteen and on the amount spent on the provision and maintenance of the building, furniture and equipment provided for the canteen;