Section 37(1) in The National Capital Region Planning Board Rules, 1985
(1)Unless it is otherwise ordered by the Board, every grant made for a specific object is subject to the implied conditions :-(i)that the grant shall be spent upon the object within a reasonable time, if no timelimit has been fixed by the Board:(ii)that any portion of the amount which is not ultimately required for expenditure upon that object shall be duly surrendered to the Board.
