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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Puducherry - Subsection

Section 32(b) in Pondicherry Excise Act, 1970

(b)has in his possession any spirit in respect of which he knows, or has reason to believe that any such offence has been committed or that an attempt to commit such an offence has been made;