Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 36 in The Employees' State Insurance (General) Regulations, 1950 36. Subs. by Notification No. 12/13/1/84-P&D. Col. II, dated 5th January, 1985 (w.e.f. 27-1-1985).
