Section 11(2)(a) in The Madhya Bharat Vagrants, Habitual Offenders and Criminals (Restrictions and Settlement) Act, 1952

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

(a)that the said person shall report himself at the times and at the places and in the manner specified in the order; or

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