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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Bombay Presidency - Subsection

Section 5(3) in The Bombay City (Inami and Special Tenures) Abolition Rules, 1972

(3)The information compiled in the register shall be certified and signed by an officer not below the rank of an Assistant Town Planner, a senior surveyor or a senior clerk.