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State of Tamilnadu - Section
Section 1 in Tamil Nadu Municipal Medical Service Rules, 1970
1. Constitution.
- The service shall consist of the following Categories: -| Category 1 | City Family Planning Officer. |
| Category 1(a) | Medical Officer (Family Planning). |
| Category 2 | Medical Officer (Allopathy System). |
| Category 3 | Medical Officer (Indigenous System). |
| Category 4 | Veterinary Assistant Surgeon. |
| Category 5 | Health Extension Educator (Family Planning) (Man) and(Woman).' |
| Category 5(a) | Public Health Nurse/Health Visitor/staff Nurse (FamilyPlanning). |
| Category 6(i) | Chief Pharmacist. |
| Category 6(ii) | Store-Keeper-cum-Accountant (Family Planning). |
| Category 6(iii) | Store-Keeper-cum-clerk-cum-Accountant. (Family Planning). |
| Category 7 | Radiographer. |
| Category 8(i) | Public Health Laboratory Technician, Grade-I. |
| Category 8(ii) | Female Social worker (YD.). |
| Category 9(i) | Pharmacist (Allopathy) Grade-I. |
| Category 9(ii) | Pharmacist (Allopathy) Grade-II. |
| Category 9(iii) | Auxiliary Nurse Midwife (family welfare). |
| Category 9(iv) | Family Planning welfare workers, Grade-I. |
| Category 9(v) | Family Planning welfare workers, Grade-II. |
| Category 10 | Nurse. |
| Category 11(i) | Maternity Assistant, Grade-I. |
| Category 11(ii) | Maternity Assistant, Grade-II. |
| Category 12 | Attendant. (Family Planning) |