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State of Tamilnadu - Section

Section 1 in Tamil Nadu Municipal Medical Service Rules, 1970

1. Constitution.

- The service shall consist of the following Categories: -
Category 1 City Family Planning Officer.
Category 1(a) Medical Officer (Family Planning).
Category 2 Medical Officer (Allopathy System).
Category 3 Medical Officer (Indigenous System).
Category 4 Veterinary Assistant Surgeon.
Category 5 Health Extension Educator (Family Planning) (Man) and(Woman).'
Category 5(a) Public Health Nurse/Health Visitor/staff Nurse (FamilyPlanning).
Category 6(i) Chief Pharmacist.
Category 6(ii) Store-Keeper-cum-Accountant (Family Planning).
Category 6(iii) Store-Keeper-cum-clerk-cum-Accountant. (Family Planning).
Category 7 Radiographer.
Category 8(i) Public Health Laboratory Technician, Grade-I.
Category 8(ii) Female Social worker (YD.).
Category 9(i) Pharmacist (Allopathy) Grade-I.
Category 9(ii) Pharmacist (Allopathy) Grade-II.
Category 9(iii) Auxiliary Nurse Midwife (family welfare).
Category 9(iv) Family Planning welfare workers, Grade-I.
Category 9(v) Family Planning welfare workers, Grade-II.
Category 10 Nurse.
Category 11(i) Maternity Assistant, Grade-I.
Category 11(ii) Maternity Assistant, Grade-II.
Category 12 Attendant. (Family Planning)