Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(2) in University Grants Commission Regulations On Curbing The Menace Of Ragging In Higher Educational Institutions, 2009. (2)I have, in particular, perused clause 3 of the Regulations and am aware as to what constitutes ragging.
