Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 44 in Chhattisgarh State Rajmarg Adhiniyam, 2003 44. Finality of order fixing betterment charges. - The order, fixing the betterment charges, made under Section 42, shall be final.
