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State of Tamilnadu - Section

Section 20 in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes

20. Obtaining of no objection certificate before applying for passport or under taking any foreign trip.

- No employee shall, except after obtaining "No Objection Certificate" from the University apply for grant of passport or undertake trip to foreign country. While applying for such "No Objection Certificate" information regarding the purpose of the visit, the duration of stay, and the names of countries proposed to be visited should be furnished.