Himachal Pradesh High Court
Satpal vs . Krishan Kumar on 3 May, 2024
Author: Virender Singh
Bench: Virender Singh
RSA No.218 of 2023 03.05.2024 Present: Mr. Ashok Kumar Thakur, Advocate for the appellant.
Mr. Khem Raj, Advocate, vice Mr. Gurinder Singh Parmar, Advocate for the respondent.
CMP No.15196 of 2023 r Application is considered and allowed.
Applicant is directed to place on record certified copy of judgment and decree dated 31.05.2019, passed by the Court of learned Senior Civil Judge, Court No.I, Amb, District Una, H.P., on or before the next date of hearing.
Application is, thus, disposed of.
CMP No.15195 of 2023 Reply to the application not filed. Needful be done on or before the next date of hearing.
List on 28.06.2024.
May 03, 2024 ( Virender Singh )
(Gaurav Thakur) Judge
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