Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] Union of India - Subsection Section 128(a) in Cantonments Act, 1924 (a)the [Officer Commanding the station] [Substituted by Act 7 of 1925, s.14, for "Commanding Officer of he Cantonment"] all buildings and lands which are occupied or used for military purposes;
