Allahabad High Court
Himanshu And Another vs Sudhanshu And 2 Ors. on 18 April, 2022
Author: Ajai Tyagi
Bench: Kaushal Jayendra Thaker, Ajai Tyagi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- FIRST APPEAL FROM ORDER No. - 683 of 2014 Appellant :- Himanshu And Another Respondent :- Sudhanshu And 2 Ors. Counsel for Appellant :- Chandan Sharma,Piyush Sinha,Umesh Narain Sharma Counsel for Respondent :- Anand Prakash Paul,Brij Bhushan Paul,Madan Mohan,Prem Sagar Verma Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Ajai Tyagi,J.
Order On Civil Misc. Substitution Application Heard.
Allowed.
Let substitution be carried out within two weeks.
Order on Appeal Call for record of Court below.
List the appeal on 9.5.2022.
Order Date :- 18.4.2022 Mukesh