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Allahabad High Court

Himanshu And Another vs Sudhanshu And 2 Ors. on 18 April, 2022

Author: Ajai Tyagi

Bench: Kaushal Jayendra Thaker, Ajai Tyagi





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- FIRST APPEAL FROM ORDER No. - 683 of 2014
 

 
Appellant :- Himanshu And Another
 
Respondent :- Sudhanshu And 2 Ors.
 
Counsel for Appellant :- Chandan Sharma,Piyush Sinha,Umesh Narain Sharma
 
Counsel for Respondent :- Anand Prakash Paul,Brij Bhushan Paul,Madan Mohan,Prem Sagar Verma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.
 

Hon'ble Ajai Tyagi,J.

Order On Civil Misc. Substitution Application Heard.

Allowed.

Let substitution be carried out within two weeks.

Order on Appeal Call for record of Court below.

List the appeal on 9.5.2022.

Order Date :- 18.4.2022 Mukesh