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[Cites 0, Cited by 0] [Section 207] [Entire Act]

State of Goa - Subsection

Section 207(1) in Goa Prisons Rules, 2006

(1)A prisoner shall wash his clothing at least once a week usually on Sunday morning and his "longoti, underwear" (loin-cloth) daily when having his bath. If necessary the Superintendent may detail a prisoner for the purpose of washing any special portion of prison clothing and the private clothing of such prisoners as are unable to wash them for reasons of health.