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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(h) in The District Council of Culture Rules, 1994

(h)"State Akademis" means the Orissa Sahitya Akademi, the Orissa Lalitkala Akademi, the Orissa Sangeet Natak Akademi, the Orissa Urdu Akademi and such other Akademis as may be constituted by the State Government;