Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 507(1)] [Section 507] [Entire Act]

State of Punjab - Subsection

Section 507(1)(d) in The Punjab Municipal Act, 1999

(d)prohibit, by public notice, the use by the public of any place not vesting in the Municipality for such purpose;