Madhya Pradesh High Court
Karulal Gurjar (Rao) vs Bharat Sang on 31 March, 2023
Author: Pranay Verma
Bench: Pranay Verma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
MCRC No. 11213 of 2023
(KARULAL GURJAR (RAO) Vs BHARAT SANG)
Dated : 31-03-2023
Shri Laveesh Sethia, learned counsel for the applicant.
Shri Manoj Kumar Soni, learned counsel for the respondent / Narcotics
Control Bureau NCB.
Case diary is not available. Learned counsel for the respondent / NCB prays for and is granted one week time to call for the case diary and to file reply.
List the matter after one week.
(PRANAY VERMA) JUDGE rcp Signature Not Verified Signed by: RAMESH CHANDRA PITHAWE Signing time: 31-03-2023 17:53:52