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[Cites 0, Cited by 9] [Entire Act]

Union of India - Section

Section 19 in The Central Universities Act, 2009

19. Authorities of University.

- The following shall be the authorities of the University, namely:-
(1)the Court;
(2)the Executive Council;
(3)the Academic Council;
(4)the Board of Studies;
(5)the Finance Committee; and
(6)such other authorities as may be declared by the Statutes to be the authorities of the University.