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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Gujarat - Subsection

Section 22(2)(v) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(v)One member who is a teacher to be nominated by the Vice-Chancellor by rotation from amongst the members of the Board of Studies other than the Chairman in the manner specified by the Statutes.]