Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(4)] [Section 20] [Entire Act] State of Sikkim - Subsection Section 20(4)(e) in Eastern Institute for Integrated Learning in Management University, Sikkim Act, 2006 (e)to make new or additional Statutes and rules or amend or repeal the earlier Statutes and rules;