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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2)(j) in The M.P. Shram Kalyan Nidhi Adhiniyam, 1982

(j)[ the method of recruitment and conditions of service of the persons under clause (a) of Section 20] [Substituted by M.P. Act No. 11 of 1996.].