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Union of India - Section
Section 13 in Port of Bombay Passenger Boats Rules, 1962
13. Fees for license
- For any licence granted under rule 11 there shall be levied a fee in accordance with the class of license granted, as shown in the following scale.| Scaleof Fees to be levied on granting of license | |
| Mechanicallypropelled vessels | Rs.15.00 ps. |
| BunderBoats, etc. | Rs.2.00 ps. |
| JollyBoat, Dingies, Mutchwas, Prows, etc. | Rs.1.00 ps. |
| ToniesHodies, Pagars, Sumbooks, etc. | Rs.0.50 ps. |
| Duplicatelicense | Halfof the above fees. |