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State of West Bengal - Section

Section 33B in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

33B. [ Retirement of teachers. - Every teacher of the University or any college who is in receipt of pay in the revised scale shall retire from service on attaining the age of sixty years] [Sections 33A and 33B inserted by W. B. Act 31 of 1981.].