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Central Administrative Tribunal - Mumbai

Dated This Tuesday The 6Th Day Of ... vs Managing Director on 6 November, 2012

      

  

  

 1 

CENTRAL ADMINISTRATIVE TRIBUNAL 
BOMBAY BENCH, MUMBAI 

ORIGINAL APPLICATION NOS:- 2244/2010, 2245/2010, 2246/2010 & 
2247/2010 

Dated this Tuesday the 6th day of November, 2012 

CORAM:- HON'BLE SHRI JUSTICE A.K.BASHEER, MEMBER (J) 
HON'BLE SHRI S.P. SINGH, MEMBER (A) 

Shri Bhaurao Shiviram Tayde,
R/at Shobha Nagar,
Bhimane Niwas, Near Dr.Wasnik Hospital,
Post Office V.M.V. College,
Amravati, Tq. District Amravati
Pin Code  444 604. - Applicant in OA 2244/2010 


Shri Murlidhar Shriram Anasane,
R/at Sushil Nagar,
Near Rajapeth, Near Railway Line,
Post Office, Sai Nagar,Amravati,
Tq District Amravati  444 607. - Applicant in OA 2245/2010 


Shri Rajaram Bapuram Khande,
R/at Ujjwal Colony,
Plot No.31, PO V.M.V.College,
V.M.V.Road, Amravati, Tq.District
Amravati  444 607. - Applicant in OA 2246/2010 


Shri Gulabrao Gyanuji Khedkar,
R/at Shobha Nagar (B),
Near Nag Mandir, Post Office
V.M.V.,Amravati, Tq.District
Amravati  444 604. - Applicant in OA 2247/2010


(By Advocate Shri V.Y.Indrale
proxy counsel for Shri A.B.Bambal) 


Versus 


1. 
Managing Director,
Central Warehousing Corporation,
4/I, Siri Institutional Area,
August Kranti Marg,
Hauz Khas, New Delhi  110 016. 
2. 
Regional Manager,
Central Warehousing Corporation,
(A Govt.of India Undertaking),
Regional Office, Baldota Bhavan,
M.K.Marg Churchgate,
Mumbai  20. 
3. 
Warehousing Manager,
Central Warehouse,
Near Krishna Nagar,
Post  Shivaji Nagar, Amravati
Pin Code 444 603. ....Respondents
(By Advocate Shri Rajesh Mirchandani) 



2 

O R D E R (ORAL) 

Per : Justice Shri A.K.Basheer, Member (J) 

When these cases are taken up for consideration, learned counsel for the Applicants seeks permission to withdraw these Original Applications with liberty to pursue the matter further in accordance with law before the appropriate forum, if so advised. Permission is granted.

2. The Original Applications are dismissed as withdrawn in the above terms.

(S.P.Singh) (Justice A.K.Basheer) Member(A) Member(J) km*