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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Maharashtra - Subsection

Section 56(2) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(2)The Vice-Chancellor shall cause every University department or institution, affiliated college or recognized institution to be inspected, at least once in every three years, by one or more committees appointed by him in that behalf which shall consist of the following members, namely :-
(a)a member of Planning and Evaluation (Monitoring) Board of the University or a Director nominated by the Vice-Chancellor - Chairman;
(b)two experts, not connected with the University, nominated by the Academic Council;
(c)one expert, to be nominated by the Executive Council :
Provided that, no member on such committee shall be connected with the management of college or the institution concerned.