Punjab-Haryana High Court
Union Of India vs Maha Dev on 2 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.3147 of 2007 (O&M)
Union of India
...Appellant
Versus
Maha Dev
...Respondent
CORAM: Hon'ble Mr. Justice Rajesh Bindal.
Present: Mr. Deepak Sharma, Standing Counsel,
for the appellant.
None for the respondent.
*****
RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of even date passed in RFA No.4238 of 2006 - Mrs. Avtar Sachdev and others vs. Union Territory, Chandigarh .
02.04.2009. (RAJESH BINDAL) vinod JUDGE