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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(33) in The Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970

(33)The institution shall not be closed, down-graded without at least one full calendar years notice being given to the Director such notice shall contain:-
(i)The reasons of the intended closure or down-grading.
(ii)The list of all the assets held by it.