Section 11(1)(c) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(c) in Liquefied Petroleum Gas (Regulation Of Supply And Distribution) Order 2000

(c)The rating certificate shall -

(i)be valid for a period of two years in case of good' and Satisfactory' rating and one year in case of other ratings from the date of its issue, and

(ii)require renewal by the rating agency.