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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(3) in The National Institute of Mental Health and Neuro-Sciences, Bangalore Rules, 2013

(3)The following matters shall be referred to the Standing Finance Committee, which shall consider them and make its recommendations thereon, namely:-
(a)annual accounts showing the receipts and expenditure of the Institute together with the audit report thereon;
(b)budget estimates showing the estimated receipts and expenditure of the Institute;
(c)all proposals for the creation of new post(s);
(d)all financial matters pertaining to the Institute other than acceptance of tenders; and
(e)all matters relating to the invitation and acceptance of tenders above rupees five crore.