6. Procedure for obtaining information as required by section 6.
(1)Where a person, who is required to furnish a declaration in accordance with the provisions of section 5, fails to do so, the Collector may cause necessary entries in form A to be filled up by the patwari or patwaris concerned.(2)The correctness of entries in the form filled up by the [patwari or patwaris as the case may be] [See Punjab Government Notification dated 2.9.1987.] shall be verified by the Circle Revenue Officer concerned.
