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State of Kerala - Section

Section 39 in The SreeNarayanaGuru Open University Act, 2021

39. The term of office of members of the Cyber Council.—

The term of office of nominated members of the Cyber Council shall be two years from the date of nomination. The term of office of the ex-officio members of the Cyber Council shall be co-terminus with the office they hold in the University or in the authority of the University. The nominated members of the Cyber Council shall be eligible for renomination. The Cyber Controller shall take steps to reconstitute the Cyber Council three months prior to the expiration of the term.