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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Andhra Pradesh - Subsection

Section 60(1)(a) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(a)a sewer be constructed of such size, materials and descriptions, at such levels and with such fall as shall appear to the Board to be necessary for the effectual sewerage of such premises;