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[Cites 0, Cited by 0] [Section 484] [Entire Act]

State of Punjab - Subsection

Section 484(1) in Punjab Jail Manual, 1996

(1)Writing material including service postcards and service stamps shall be supplied to convicts, under-trials and civil prisoner as under:-
(i) Convicted prisoners Once a week
(ii) Unconvicted and civil prisoners twice a week.