Gauhati High Court
Mitali Hazarika Gogoi And Anr vs The State Of Assam And 20 Ors on 23 October, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/4
GAHC010041422017
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 5877/2017
1:MITALI HAZARIKA GOGOI and ANR.
W/O- SRI DIPAK GOGOI, R/O- VILL- CHETIA GAON, P.S- LAKHIMPUR,
WARD NO.5, P.O- LAKHIMPUR, DIST- LAKHIMPUR, ASSAM, PIN- 787001
2: BINITA HATIBORUAH
W/O- SRI DIGBIJOY GOHAIN
R/O- SONARI GAON
P.O- DONGIBIL
DIST- LAKHIMPUR
PIN- 78416
VERSUS
1:THE STATE OF ASSAM and 20 ORS.
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM,
EDUCATION ELEMENTARYDEPARTMENT, GHY-6
2:THE DIRECTOR
DIRECTORATE OF ELEMENTARY EDUCATION
KAHILIPARA
GHY- 19
ASSAM
3:THE MISSION DIRECTOR
SARVA SIKSHA ABHIYAN
KAHILIPARA
GHY- 19
ASSAM
4:THE DISTRICT MISSION CO-ORDINATOR
SSA LAKHIMPUR DIST
DIST- LAKHIMPUR
ASSAM
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PIN- 787001
5:BHAGYAWATI BORGOHAIN
TET-CTET ROLL NO. 3802457
TOTAL MARKS OUT OF 430157.64
LAKHIMPUR
6:BABUL BORAH
TET-CTET ROLL NO. 3802398
TOTAL MARKS OUT OF 430157.60
LAKHIMPUR
7:DIMPI BORUAH
TET-CTET ROLL NO. 3800363
TOTAL MARKS OUT OF 430156.51
LAKHIMPUR
8:RUBI BARUAH
TET-CTET ROLL NO. 5000464
TOTAL MARKS OUT OF 430156.17
LAKHIMPUR
9:HEMANTA CHUTIA
TET-CTET ROLL NO. 3801966
TOTAL MARKS OUT OF 430155.62
LAKHIMPUR
10:BAHURATNA TAMULI BORUAH
TET-CTET ROLL NO. 3802404
TOTAL MARKS OUT OF 430155.55
LAKHIMPUR
11:KUMUD BORAH
TET-CTET ROLL NO. 3800761
TOTAL MARKS OUT OF 430155.18
LAKHIMPUR
12:SARAT GOGOI
TET-CTET ROLL NO. 3009693
TOTAL MARKS OUT OF 430154.73
LAKHIMPUR
13:HIRAMONI SHAHU
TET-CTET ROLL NO. 3800522
TOTAL MARKS OUT OF 430153.27
LAKHIMPUR
14:SANTOSH KUMAR GURUNG
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TET-CTET ROLL NO. 3804647
TOTAL MARKS OUT OF 430153.22
LAKHIMPUR
15:JYOTSNA NEOG RAJKHOWA
TET-CTET ROLL NO. 5000810
TOTAL MARKS OUT OF 430152.73
LAKHIMPUR
16:MITALI BORGOHAIN
TET-CTET ROLL NO. 3801068
TOTAL MARKS OUT OF 430151.09
LAKHIMPUR
17:PALI HAZARIKA
TET-CTET ROLL NO. 5000959
TOTAL MARKS OUT OF 430151.03
LAKHIMPUR
18:MONJULA DEVI
TET-CTET ROLL NO. 2801107
TOTAL MARKS OUT OF 430149.63
LAKHIMPUR
19:MIRA DEVI
TET-CTET ROLL NO. 3803874 TOTAL MARKS OUT OF 430149.30
LAKHIMPUR
20:BHASKAR DEKA
TET-CTET ROLL NO. 3800138
TOTAL MARKS OUT OF 430148.13
LAKHIMPUR
21:BIPUL KUMAR SAIKIA
TET-CTET ROLL NO. 2800766
TOTAL MARKS OUT OF 430146.40
LAKHIMPUR
RES. NO. 5 TO 21 ARE C/O- THE DISTRICT MISSION COORDINATOR SSA
LAKHIMPUR
DIST- LAKHIMPUR
ASSAM
PIN- 78700
Advocate for the Petitioner : MS.C DAS
Advocate for the Respondent :
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BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 23-10-2019 Heard Ms. P. Chakraborty, learned counsel for the petitioners, who submits that the present writ petition has become infructuous.
In view of the submission made above, the present petition stands closed.
JUDGE Comparing Assistant