Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 258] [Section 83(1)] [Section 83] [Entire Act]

Union of India - Subsection

Section 83(1)(a) in The Representation of the People Act, 1951

(a)shall contain a concise statement of the material facts on which the petitioner relies;